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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4)(b) in Rajasthan Police Subordinate Service Rules, 1989

(b)The Commission or the Recruitment Board as the case may be, may take steps to rectify such mistakes as are detected on retotalling of the marks in pursuance of the provisions of (a) above.]