Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(1) in Punjab Waqf Rules, 2018 (1)The term of office of the Chief Executive Officer of the Board shall be for a period of three years. However, the State Government in consultation with the Board, may extend his term for a further period of two years.
