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[Cites 0, Cited by 0] [Section 4(20)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(20)(a) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(a)to control and co-ordinate the activities of, and to give financial aid to University colleges, affiliated colleges, recognised institutions and approved institutions; and