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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(i) in Karnataka Industrial Areas Development Act, 1966

(i)generally to promote and assist in the rapid and orderly establishment, growth and development of industries [and to provide industrial infrastructural facilities and amenity] [Inserted by Act 11 of 1997 w.e.f. 18.8.1997] in industrial areas, and