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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(5)(i) in The Delhi Metro Airport Express Line, General Rules, 2010

(i)If doors on a train are not indicated as closed, the train shall not start from a station, if doors cannot be closed by hand or there is no obviously open door and the doors closed indication is still not received, passengers shall be detrained and the train shall be worked empty until it can receive attention from the Rolling Stock maintenance department;