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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

(2)Notwithstanding anything contained in clause (1), any matter not included in the agenda may, with the approval of the Chairman, be placed before the Board at such meeting and the Board may consider such matter.