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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(c) in The Goa, Daman and Diu Irrigation Act, 1973

(c)fixing a period of not less than three months from the date of such proclamation within which every person claiming any right in the canal so notified, either to present to the Collector, a written notice specifying, or to appear before him and prove, the nature of such right.