Punjab-Haryana High Court
Gopi Chand And Another vs State Of Haryana And Others on 12 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
RFA No. 243 of 2002 (O&M)
Gopi Chand and another ...........Appellants
Vs.
State of Haryana and others ........Respondents
CORUM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellants.
Mr. Ashish Gupta, Assistant Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1391 of 1997, titled Tahal Singh Vs. State of Haryana.
(RAJESH BINDAL) 12.10.2010 JUDGE shivani