Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(k) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(k)"Teacher or Faculty-member" means a Professor, Additional Professor, Associate Professor, Assistant Professor or a person employed or engaged by the Institute, for imparting education or training or guiding or conducting research in the Institute and includes the Dean and the Director.