Delhi High Court - Orders
Jai Prakash Singhal vs Directorate Of Enforcement on 5 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~72 & 73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5012/2023
JAI PRAKASH SINGHAL ..... Petitioner
Through: Mr.Tanmaya Mehta, Adv. with
Mr.Lalit Valecha, Mr.Pranshu
Gosain, Ms.Tanjuja, Mr.Sameer and
Mr.Faroz, Advts.
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr.Zoheb Hossain, Special counsel
for ED with Mr.Vivek Gurnani and
Mr.Kartik Sabharwal, advts
+ CRL.M.C. 5013/2023
JAI PRAKASH SINGHAL ..... Petitioner
Through: Mr.Tanmaya Mehta, Adv. with
Mr.Lalit Valecha, Mr.Pranshu
Gosain, Ms.Tanjuja, Mr.Sameer and
Mr.Faroz, Advts.
versus
STATE OF NCT OF DELHI ..... Respondent
Through: Mr.Amit Pwswani and Mr.Jasraj
Singh Chhabra, advts. for Ms.Nandita
Rao, ASC (Crl.) for State
ACP Virender Kadyan and
Insp.Shikhar, PS EOW
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 05.09.2023
Part arguments heard.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:51:47 List on 25.09.2023 for further arguments.
DINESH KUMAR SHARMA, J SEPTEMBER 5, 2023 rb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:51:47