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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(2)(c) in Telangana Forest Act, 1967

(c)provide for the issue, production and return of such permit or in the case of timber, for affixing of transit mark and for the payment of the fees therefor;