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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(a)accept any employment in, or connected with, the management or administration of, any person or organization which has been associated with any work under this Act, from the date on which he ceases to hold office :