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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(ix) in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999

(ix)district panchayats interaction with district administration, District Collector, District Rural Development Agency, Lead Banks, Co-operatives, Panchayat Unions, Village Panchayats and Development Departments;