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[Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(5)(iv) in The Representation Of The People (Third Amendment) Act, 2002

(iv)" bank" referred to in clause (iii) means-(a) State Bank of India constituted under section 3 of the State Bank of India Act, 1955 (23 of 1955 );