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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(1)(a) in The Calcutta Suburban Police Act, 1866

(a)for licensing and controlling persons offering themselves for employment at quays, wharves or landing places for the carriage of passengers’ baggage, and fixing and providing for the enforcement of a scale of charges for the labour of such persons when so employed;