Madhya Pradesh High Court
Smt. Punita Mishra vs The State Of Madhya Pradesh on 12 July, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1193 of 2012 (SMT. PUNITA MISHRA Vs THE STATE OF MADHYA PRADESH) Dated : 12-07-2023 List alongwith Cr.A. No.1185/2012.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 7/12/2023 5:57:15 PM