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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(g) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(g)"management category" means a category of seats comprising such seats out of sanctioned intake of students in a private technical educational institution, as may be allocated by the State Government to the management;