Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 52X in The Narcotic Drugs And Psychotropic Substances Rules, 1985 52X. Maintenance of records. - All records generated under this Chapter shall be kept for a period of two years from the date of last entry.
