Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Goa - Subsection Section 34(2)(d) in The Goa, Daman and Diu School Education Rules, 1986 (d)In the case of reduction at primary stage i. e. Std. I - IV, the principle of seniority shall be observed.