Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(4) in The Ahmedabad City Courts Act, 1961 (4)[ "Corporations Act" means the Bombay Provincial Municipal Corporations Act, 1949;] [Clause (4) was substituted by Gujarat 33 of 1980, Section 2 (c).]
