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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in Aligarh Muslim University Act, 1920

(5)to grant such diplomas [and certificates] [Inserted by Act 62 of 1951, S.3] to and to provide such lectures and instruction for persons, not being members of the University, as the University may determine;