Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Bihar - Subsection

Section 100(2) in The Bihar Prohibition And Excise Act, 2016

(2)Every notification issued under this section shall, as soon as may be after it is issued, be laid before the State Legislature.