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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(26) in Orissa Minor Minerals Concession Rules, 2004

(26)The lessee shall carry out mining activities with appropriate environmental safeguards and shall take such steps for reclamation and raising of plantations in the lease areas as prescribed in the Granite Conservation and Development Rules, 1999.