Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(ii) in The West Bengal Transferred Territories (Assimilation of Laws) Act, 1958

(ii)pass any other orders not inconsistent with the purposes of this Act as may appear to it to be necessary or expedient, for the purpose of removing such difficulty.