Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 21 in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012 21. Power to close down a sawmill or wood based industrial unit. - The Authorised Officer shall close down any sawmill or wood based industrial unit which has been found functioning without a valid licence.
