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Delhi High Court - Orders

Ms Pallavi Sharma & Anr vs Rajeev Sharma on 19 December, 2022

Author: Amit Sharma

Bench: Amit Sharma

                          $~38
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 1003/2014
                                 MS PALLAVI SHARMA & ANR                             ..... Petitioners
                                                    Through:      Mr. Tahin Ashraf Siddiqui and
                                                                  Ms. Shreen Khan, Advocate.
                                                    versus

                                 RAJEEV SHARMA                                       ..... Respondent
                                                    Through:      None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE AMIT SHARMA
                                                    ORDER

% 19.12.2022 Learned counsel appearing on behalf of the petitioner seeks leave to withdraw the present petition.

Leave granted.

The present petition is dismissed as withdrawn and disposed of accordingly.

Pending application(s), if any, also stand disposed of.

AMIT SHARMA, J DECEMBER 19, 2022/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:22.12.2022 19:30:50