Delhi High Court - Orders
Ms Pallavi Sharma & Anr vs Rajeev Sharma on 19 December, 2022
Author: Amit Sharma
Bench: Amit Sharma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1003/2014
MS PALLAVI SHARMA & ANR ..... Petitioners
Through: Mr. Tahin Ashraf Siddiqui and
Ms. Shreen Khan, Advocate.
versus
RAJEEV SHARMA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 19.12.2022 Learned counsel appearing on behalf of the petitioner seeks leave to withdraw the present petition.
Leave granted.
The present petition is dismissed as withdrawn and disposed of accordingly.
Pending application(s), if any, also stand disposed of.
AMIT SHARMA, J DECEMBER 19, 2022/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:22.12.2022 19:30:50