Section 29 in The Meghalaya School Education Act, 1981
29. Power of Government to give direction.
- The Government may, subject to other provisions of this Act by order, direct the Director or any subject to other provisions of this Act by order, direct the Director or any other officer to make an enquiry or to take appropriate proceedings under this Act in respect of any matter specified in the said order, and the Director or the other officer as the case may be, shall report to the Government in due course the result of the enquiry made or the proceeding taken by him.
