Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Goa - Subsection

Section 12B(c) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962

(c)the circumstances out of which the cause of action arose;