Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 479] [Entire Act] State of Uttar Pradesh - Subsection Section 479(2) in Rules under the United Provinces Excise Act, 1910 (2)Spiced country spirit shall be sold only in sealed bottles with pilfer proof caps intact as received from the distillery, warehouse, or wholesale depot.
