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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2)(b) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(b)approve the statement of dues of the Financial Establishment due from various debtors, assessment of the value of the assets of the Financial Establishment, finalise the list of the depositors and their respective dues;