Delhi High Court - Orders
Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 15 October, 2024
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11337/2022
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
TAXATION, NEW DELHI .....Petitioner
Through: Mr. Puneet Rai, SSC with Mr.
Ashwini Kumar and Mr. Rishabh
Nangia, JSCs with Mr. Nikhil Jain
and Ms. Srishti Sharma, Advocates
(through VC).
versus
TECHNIP FRANCE SA (FORMERLY KNOWN AS TECHNIP
FRANCE SAS) .....Respondent
Through: Mr. Ajay Vohra, Senior Advocate
with Mr. Aniket D. Agrawal & Mr.
Samarth Chaudhari, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 15.10.2024
1. The matter could not be taken up today due to paucity of time.
2. List on 12.03.2025.
BY ORDER COURT MASTER OCTOBER 15, 2024 at Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2024 at 22:01:16