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Delhi High Court - Orders

Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 15 October, 2024

Bench: Vibhu Bakhru, Swarana Kanta Sharma

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11337/2022
                                                COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
                                                TAXATION, NEW DELHI                    .....Petitioner
                                                             Through: Mr. Puneet Rai, SSC with Mr.
                                                                      Ashwini Kumar and Mr. Rishabh
                                                                      Nangia, JSCs with Mr. Nikhil Jain
                                                                      and Ms. Srishti Sharma, Advocates
                                                                      (through VC).

                                                                                      versus

                                                TECHNIP FRANCE SA (FORMERLY KNOWN AS TECHNIP
                                                FRANCE SAS)                               .....Respondent
                                                              Through: Mr. Ajay Vohra, Senior Advocate
                                                                         with Mr. Aniket D. Agrawal & Mr.
                                                                         Samarth Chaudhari, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                              ORDER

% 15.10.2024

1. The matter could not be taken up today due to paucity of time.

2. List on 12.03.2025.

BY ORDER COURT MASTER OCTOBER 15, 2024 at Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2024 at 22:01:16