Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(l) in Rajasthan Rent Control Act, 2001 (l)the landlord has been required by any authority under any law to abate the over crowding of the premises, or
