Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(4)(c) in The Rights of Persons with Disabilities Act, 2016

(c)shall be in such form and shall be subject to such conditions as may be prescribed by the State Government.