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Union of India - Section

Section 84B in The Drugs and Cosmetics Rules, 1945

84B. [ Prohibition for the manufacture for sale of cyclamates and preparations containing cyclamates. [Added by S.O. 2358, dated 21.6.1972 (w.e.f. 26.8.1972).]

- No person shall manufacture for sale cyclamates and preparations containing cyclamates.]