Allahabad High Court
Baba Sukhdeo Swarup Chela Swami Swarupa ... vs Deputy Director Of Consolidation ... on 19 July, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- WRIT - B No. - 5009 of 1989 Petitioner :- Baba Sukhdeo Swarup Chela Swami Swarupa Nand Respondent :- Deputy Director Of Consolidation Sitapur Camp Hardoi And Anr. Counsel for Petitioner :- H.L.Srivastava Counsel for Respondent :- C.S.C.,Amit Mukherji,D.C.Mukherji Hon'ble Rajnish Kumar,J.
None appeared on behalf of the petitioner to press this petition nor there is any request to adjourn or pass over the case.
The case is of the year 1989.
Dismissed for want of prosecution.
Interim order, if any, stands vacated.
...................................................................(Rajnish Kumar, J.) Order Date :- 19.7.2023 Haseen U.