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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(10)(a) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(a)obtain all consent, approval, permit, no-objection as may be required under applicable laws for commencement of mining operations;