Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Uttar Pradesh - Subsection Section 60(b) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 (b)In the rest of Uttar Pradesh, where it exceeds an amount double the pargana incidence of rent worked out under clause (I) be deemed to be equal to such an amount.
