Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act] NCT Delhi - Subsection Section 32(3)(b) in Delhi Motor Vehicles Rules, 1993 (b)Any other person finding a certificate of fitness or certificate of registration shall deliver it to the holder or to the nearest police station.