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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(3)All the Presidents of the Disbributary Committees in the project area, so long as they hold such office by virtue of sub-section (4) of section 7, shall constitute the General Body of the Project committee:[Provided that if a woman is not elected as the President of any of the Distributary Committees in the project area, the General Body of the Project Committee shall co-opt a woman from amongst the members of the Distributary Committees in the project area as its member.] [Added by Act No. 35 of 2017, dated 9.11.2017.]