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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(1)(c) in Occupational Safety, Health and Working Conditions Code, 2020

(c)educational facilities for the children of the workers employed in the plantation where the children between the age of six to twelve years of the workers exceed twenty-five in number;