Section 115(1) in The Maharashtra Universities Act, 1994
(1)On and from the date of commencement of this Act, -(a)the Bombay University Act, 1974;(b)the Poona University Act, 1974;(c)the Shivaji University Act, 1974;(d)the Dr. Babasaheb Ambedkar Marathwada University Act, 1974;(e)the Nagpur University Act, 1974;(f)the Shreemati Nathibai Damodar Thackersey Women's University Act, 1974;(g)the Amravati University Act, 1983;(h)the North Maharashtra University Act, 1989;shall stand repealed.
