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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vi) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

(vi)"Excise Adhesive label" means the label designed and approved by and printed and supplied under the v supervision and control of the Commissioner from time to time in different forms for the purpose of its affixtures to sealed bottles of different varieties and sizes containing Ready to Drink Alcoholic Beverages.