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Chattisgarh High Court

Laxman Singh vs State Of Chhattisgarh 8 Cra/1062/2002 ... on 18 April, 2018

                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                        WPS No. 5609 of 2017

                         Laxman Singh Versus State of Chhattisgarh & Anr.




18.04.2018

Shri V.K.Pandey, Advocate for the petitioner.

Shri Shashank Thakur, Government Advocate for State. List it along with the bunch of Writ Petitions being heard by this Court pertaining to the subject matter for final hearing.

Sd/-

(P. Sam Koshy) JUDGE Sumit