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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(vi) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(vi)in addition to, and not in derogation of, the provisions of the Uttar Pradesh Goshala Adhiniyam, 1964; assist in the working and functioning of the Goshalas, established and run by the voluntary organisations, for the purposes of providing financial assistance, training in the field of scientific rearing of various breeds of cow as also for the proper utilisation of dung and urine of the cow for agriculture and domestic use, including propagation and use of biogas plant based on the dung of cow;