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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(1)No person or institution, other than the Faculty, shall confer, grant or issue or hold himself or itself out as entitled to confer, grant or issue any degree, diploma or certificate referred to in sub-section (2) of Section 15 or which is identical with or is a colourable imitation of any such degree, diploma or certificate.