Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14D] [Entire Act] Union of India - Subsection Section 14D(b) in The Telecom Regulatory Authority Of India Act, 1997 (b)in the case of any other Member, the age of sixty-five years.