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State of Tamilnadu - Section

Section 1 in Installation, Safeguarding and Accounting of Hundials Rules, 1975

1. Short title.

(1)These Rules may be called the Installation, Safeguarding and Accounting of Hundials Rules, 1975.
(2)These Rules shall apply to every hundial and other receptacle either permanently embedded in the religious institution or temporarily used during the festivals and other occasions.