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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(8)(c) in Tamil Nadu National Law School Act, 2012

(c)make recommendation to the Executive Council on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates;