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[Cites 0, Cited by 59] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The All India Council For Technical Education Act, 1987

(g)"Technical education" means programmes of education, research and training in engineering, technology, architecture, town planning, management, pharmacy and applied art and crafts and such other programme or areas the Central Government may, in consultation with the Council, by notification in the Official Gazette, declare;