Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

State of West Bengal - Subsection

Section 318(1)(i) in The West Bengal Motor Vehicles Rules, 1989

(i)special type of horns preferably special mechanically or electrically operated "F" clarion bells not used by other motor vehicles, shall be used to give audible warning, and the same shall be rung continuously when the vehicle is proceeding to fire or other emergency, to ensure safety of other users of the road;